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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(2) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(2)An employee may be granted extraordinary leave in combination with or in continuation of leave of, any other kind admissible to the employee: and may commute retrospectively periods of absence without leave into extraordinary leave.