Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of West Bengal - Subsection Section 35(3) in The West Bengal University of Health Sciences Act, 2002 (3)The Controller of Examinations shall ensure that all the specific directions of the Executive Council or the Academic Council or the Vice-Chancellor are complied with.
