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Union of India - Section

Section 4 in The Bangalore Metro Railway (General) Rules, 2011

4. Upkeep of the copy of rules.

- Every employee of the Bangalore Metro Railway who has been supplied with a copy of these rules, shall-
(a)have his copy readily available while on duty;
(b)keep it posted with all corrections;
(c)produce the same on demand by any of his superiors;
(d)obtain a new copy from his superior in case his copy is lost or defaced; and
(e)ensure that the staff working under him are supplied with all corrections or amendments and that they comply with the provisions of this rule.