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State of West Bengal - Section

Section 21 in Police Regulations, Calcutta, 1968

21. Gazette. - (a) The Calcutta Police Gazette is intended for official use only and is published daily excepting holidays and is circulated to all superior officers, departments, thanas, police posts and Courts.

(b)All police officers are expected to acquaint themselves with all matters concerning them that may appear in the issues of the Gazette. Every officer who receives a copy of the Gazette should therefore be careful to communicate to such of his subordinates as are unable to read it those matters that concern them; and inspecting officers shall test their subordinates in their knowledge of such matter.