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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(b) in Police Regulations, Calcutta, 1968

(b)All police officers are expected to acquaint themselves with all matters concerning them that may appear in the issues of the Gazette. Every officer who receives a copy of the Gazette should therefore be careful to communicate to such of his subordinates as are unable to read it those matters that concern them; and inspecting officers shall test their subordinates in their knowledge of such matter.