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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(iii) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(iii)The rates of dearness allowance applicable to part-time teaching and non-teaching staff in schools including night schools be such as may from time to time be determined by the Government by general or special order.