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State of Maharashtra - Section

Section 7 in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

7. Scales of Pay and Allowances.

- (i) The scales of pay for full-time as well as part time Heads, Assistant Heads, Supervisors, Teachers and the non-teaching staff in the primary schools, secondary schools including night schools. Junior Colleges and Junior Colleges of Education, shall be as specified in Schedule "C".
(ii)The allowances such as dearness allowance, compensatory local allowance and house rent allowance admissible from time to time at the place of duty to the full-time employee of a school shall be payable at the rates and according to such rules as are sanctioned by Government specifically to the employees of private schools.
(iii)The rates of dearness allowance applicable to part-time teaching and non-teaching staff in schools including night schools be such as may from time to time be determined by the Government by general or special order.