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State of Haryana - Section

Section 6 in The Gurugram Metropolitan Development Authority Act, 2017

6. Allowances, cessation and resignation of members.

(1)The members, other than ex-officio members, shall receive such allowances for attending the meetings of the Authority, as may be prescribed.
(2)Where a person becomes or is nominated as a member of the Authority by virtue of holding an office or a position, he shall cease to be a member of the Authority as soon as he cease to hold such office or position, as the case may be.
(3)A member, other than an ex-officio member may, at any time, by writing under his hand, addressed to the Chairperson, resign from his office.