Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(3) in The Gurugram Metropolitan Development Authority Act, 2017 (3)A member, other than an ex-officio member may, at any time, by writing under his hand, addressed to the Chairperson, resign from his office.
