Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006 2. Repeal of Act 39 of 1955. -The Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955 is hereby repealed.
