Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Union of India - Act

The Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006

UNION OF INDIA
India

The Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006

Act 32 of 2006

  • Published on 22 August 2006
  • Commenced on 22 August 2006
  • [This is the version of this document from 22 August 2006.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006NO. 32 of 2006

1133.

[22nd August, 2006]An Act to repeal the Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955. Be it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-

1. Short title.

-This Act may be called the Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Act, 2006.

2. Repeal of Act 39 of 1955.

-The Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955 is hereby repealed.