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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(1) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(1)Each nurseryman shall maintain a register in the prescribed form containing complete information regarding the plant material sold, name and complete address of the purchaser that may be verified by the inspecting officer.