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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Ajit Singh vs . Harvinder Singh on 25 August, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ajit Singh vs. Harvinder Singh .

Civil Revision No. 77 of 2023.

25.08.2023 Present: Mr. Abhay Kaushal, Advocate, for the petitioner.

of Ms. Heena Chauhan, Advocate, for the respondent.

CMP No. 11047 of 2023. rt Learned counsel for the petitioner/non-

applicant seeks time to file reply. Be filed on or before the next date.

List on 6th October, 2023.

Records of learned Rent Controller and learned Appellate Authority be requisitioned for the next date.

(Satyen Vaidya) Judge 25th August, 2023.

(jai) ::: Downloaded on - 25/08/2023 20:37:32 :::CIS