Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 6 in The Tamil Nadu Advertisements Tax Act, 1983

6. Bar of proceedings.

(1)No suit shall lie in any Civil Court to set aside or modify an assessment made or order passed under this Act.
(2)No suit, prosecution or other legal proceeding shall lie against the Government for nothing which is in good faith done or intended to be done in pursuance of this Act or any rules made thereunder.