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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in The Tamil Nadu Advertisements Tax Act, 1983

(2)No suit, prosecution or other legal proceeding shall lie against the Government for nothing which is in good faith done or intended to be done in pursuance of this Act or any rules made thereunder.