Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Karnataka - Subsection Section 79(iii) in Karnataka Tax on Entry of Goods Act, 1979 (iii)Transmission, conveyor or elevator belts or belting of vulcanized rubber whether combined with any textile material or otherwise.
