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State of Karnataka - Section

Section 79 in Karnataka Tax on Entry of Goods Act, 1979

79. Rubber, that is to say :-

(i)Rubber plates, sheets and strips unhardened whether vulcanized or not and whether combined with any textile material or otherwise.
(ii)Piping and tubing of unhardened vulcanized rubber.
(iii)Transmission, conveyor or elevator belts or belting of vulcanized rubber whether combined with any textile material or otherwise.
(iv)Synthetic rubber including butadiene rubber and butyls rubber, synthetic rubber latex including prevulcanized synthetic rubber latex.
(v)Rubber articles, that is, articles made wholly of rubber (other than those specified elsewhere).