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[Cites 0, Cited by 0] [Section 209] [Entire Act]

Bengal Presidency - Subsection

Section 209(a) in Police Regulations, Bengal , 1943

(a)Whilst engaged in the interior on duty, whether in connection with investigations or other matters, all officers of and above the rank of Assistant Sub-Inspector shall submit a mufassil diary in B.P. Form No. 18 direct to the Circle Inspector, who shall peruse it personally and check delays and irregularities on the part of his subordinates.