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Bengal Presidency - Section

Section 209 in Police Regulations, Bengal , 1943

209. Mufassil diary. [§ 12, Act V, 1861].

(a)Whilst engaged in the interior on duty, whether in connection with investigations or other matters, all officers of and above the rank of Assistant Sub-Inspector shall submit a mufassil diary in B.P. Form No. 18 direct to the Circle Inspector, who shall peruse it personally and check delays and irregularities on the part of his subordinates.
(b)The mufassil diary shall not overlap, or contain abstracts of, case diaries, but it shall indicate the time occupied in investigating a case and shall give a reference to the case diary of the case. [See regulation 197].