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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1) in The Haryana and Punjab Agricultural Universities Act, 1970

(1)In relation to the territories to which the functions of a corresponding University extend, such University shall be responsible for
(a)the agricultural extension functions which are primarily educational in nature; and
(b)imparting training to the future Extension Officers for the National Extension Blocks and instructors for the Extension Training Centres.