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State of Punjab - Section

Section 26 in The Haryana and Punjab Agricultural Universities Act, 1970

26. Agricultural Extension Education.

(1)In relation to the territories to which the functions of a corresponding University extend, such University shall be responsible for
(a)the agricultural extension functions which are primarily educational in nature; and
(b)imparting training to the future Extension Officers for the National Extension Blocks and instructors for the Extension Training Centres.
(2)All Extension Specialists, in relation to any subject-matter, shall be the members of the staff of their respective subject-matter sections in each corresponding University and work in close co-ordinationwith the Departments of Agriculture, Development and Co-operatives.
(3)The Director of Extension Education shall be a whole-time officer technically trained in agriculture and shall be appointed by the Vice-Chancellor in consultation with the Deans and with the approval of the Board.
(4)The Director of Extension Education shall be responsible to the Vice-Chancellor and shall develop programmes for assisting farmers and housewives in applying results of scientific investigations to the solution of their problems.Chapter-26. Agricultural Extension Education.
(1)In relation to the territories to which the functions of a corresponding University extend, such University shall be responsible for
(a)the agricultural extension functions which are primarily educational in nature; and
(b)imparting training to the future Extension Officers for the National Extension Blocks and instructors for the Extension Training Centres.
(2)All Extension Specialists, in relation to any subject-matter, shall be the members of the staff of their respective subject-matter sections in each corresponding University and work in close co-ordinationwith the Departments of Agriculture, Development and Co-operatives.
(3)The Director of Extension Education shall be a whole-time officer technically trained in agriculture and shall be appointed by the Vice-Chancellor in consultation with the Deans and with the approval of the Board.
(4)The Director of Extension Education shall be responsible to the Vice-Chancellor and shall develop programmes for assisting farmers and housewives in applying results of scientific investigations to the solution of their problems.