Section 90 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
90. Bulldozers. - The employer shall ensure at a construction site of a building or other construction work that-
(a)an operator of a bulldozer before leaving such bulldozer-(i)applies the brakes;(ii)lowers the blade and sipper; and(iii)puts the shift lever into neutral;(b)a bulldozer is left on level ground at the close of the work for which such bulldozer is used;(c)the blade of a bulldozer is kept low when such bulldozer is moving uphill;(d)the bulldozer blades are not used as brakes except in an emergency.
