Section 90(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

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Union of India - Subsection

Section 90(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)an operator of a bulldozer before leaving such bulldozer-

(i)applies the brakes;

(ii)lowers the blade and sipper; and

(iii)puts the shift lever into neutral;