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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(1)Non-official members of the State Executive Committee, resident of the place of meeting shall be paid daily allowance as admissible to a Grade-I officer of State Government for each day of the actual meetings of the State Executive Committee as per State Government rules.