Section 19 in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011
19. Daily and Travelling Allowances.
(1)Non-official members of the State Executive Committee, resident of the place of meeting shall be paid daily allowance as admissible to a Grade-I officer of State Government for each day of the actual meetings of the State Executive Committee as per State Government rules.(2)Non-official members of the State Executive Committee, not resident of the place of meeting shall be paid daily and travelling allowances as admissible to a Grade-I Officer of the State Government as per State Government rules.
