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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in Rajasthan Police Subordinate Service Rules, 1989

(2)The Syllabus for the examination to be conducted by the Recruitment Board referred to in sub-rule (1) and for the physical efficiency test shall be such as may be laid down by the Director General-cum-Inspector General of Police from time to time.