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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(2)All words and expressions used herein and not defined in these Regulations but defined in Pension Fund Regulatory and Development Authority Act, 2013, the regulations made thereafter shall have the meanings respectively assigned to them in that Act.