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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Haryana - Subsection

Section 46(3) in The Haryana New Mandi Townships Building Rules, 1967

(3)Every building intended to be used as a residential building for more than two families or a commercial building shall be provided with at least one staircase extending from ground floor level to the highest floor having minimum clear width in accordance with the following table -
(a) Number of users upto 10 90 centimetres (2'-9528")
(b) Number of users from 11 to 20 110 centimetres (3'-7.3068")
(c) Number of users from 21 to 100 125 centimetres (4'-1213")
(d) Increase 2.54 Cm. (1") or every additional 15 personsuntil maximum of 2.75 metres (9.0223") is reached :
Provided that a single staircase of the width mentioned above may be replaced by two staircases each of a width at least equal to two-thirds the width prescribed for a single staircase provided neither of the two substituted staircases be less than 95 centimetres (3'-1.402").Explanation - (a) For the purpose to this rule each 3 sq. metres (32.292 feet) or floor space shall be deemed to be occupied by one person.
(b)The applicant shall state on the building plan the approximate number of persons likely to occupy that building during any part of the day.