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State of Haryana - Section

Section 46 in The Haryana New Mandi Townships Building Rules, 1967

46. Stair cases - [Section 4(2)(f)].

(1)All stair cases and walls enclosing them referred to in this rule shall be built in fire resisting materials.
(2)Every building more than one storey high intended to be used and as a single family or two family residential building shall be provided with at leas tone staircase having a minimum clear width of 70 centimetres (23.559 inches).
(3)Every building intended to be used as a residential building for more than two families or a commercial building shall be provided with at least one staircase extending from ground floor level to the highest floor having minimum clear width in accordance with the following table -
(a) Number of users upto 10 90 centimetres (2'-9528")
(b) Number of users from 11 to 20 110 centimetres (3'-7.3068")
(c) Number of users from 21 to 100 125 centimetres (4'-1213")
(d) Increase 2.54 Cm. (1") or every additional 15 personsuntil maximum of 2.75 metres (9.0223") is reached :
Provided that a single staircase of the width mentioned above may be replaced by two staircases each of a width at least equal to two-thirds the width prescribed for a single staircase provided neither of the two substituted staircases be less than 95 centimetres (3'-1.402").Explanation - (a) For the purpose to this rule each 3 sq. metres (32.292 feet) or floor space shall be deemed to be occupied by one person.
(b)The applicant shall state on the building plan the approximate number of persons likely to occupy that building during any part of the day.
(4)The width of staircases in a public building or a ware-house or industrial building shall be regulated as follows :
(a) Number of users upto 100 1.25 metre (4.101 ft.)
(b) Number of users upto 100 to 200 1.40 metre (4.5932 ft.)
(c) Number of users upto 200 to 500 1.85 metre (6.6095 ft.)
(d) Increase 2.54 Cm. (1") for every additional person uptomaximum of 2.75 metre (9.0223) 4.60 metres (15.092 ft.)
Provided that a single staircase of width mentioned in (i) above may be replaced by two staircases each of its width at least 1.85 metres (6.6095 feet).Notwithstanding the above, staircases in private portions of public or other buildings in this clause not open to general public may be of sizes mentioned in sub-rules (2) and (3).