Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(b) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(b)Schools for the handicapped. - (i) Staff grant shall be paid as in the case of aided secondary schools with effect from 1967-68.
(ii)Maintenance grant shall be paid in full by the authority specified in rule 6 (Chapter I).