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State of Tamilnadu - Section

Section 45 in Grant-in-Aid Code of the Tamil Nadu Educational Department

45.

(a)Oriental schools. - (i) All oriental schools (Sanskrit and Arabic) shall be paid monthly grants to cover the entire expenditure on salary to staff approved by the Director and the approved expenditure on the maintenance of these schools less Rs. 1,500 which shall be paid by managements as annual contribution towards maintenance.
(ii)The minimum strength in the lowest class in the oriental schools shall be ten with effect from 1965-66 and this minimum strength in respect of other classes shall be maintained progressively.
(G. O. Ms. No. 2130, Education, dated the 16th December 1965)
(b)Schools for the handicapped. - (i) Staff grant shall be paid as in the case of aided secondary schools with effect from 1967-68.
(ii)Maintenance grant shall be paid in full by the authority specified in rule 6 (Chapter I).
(G. O. Ms.No. 1428, Education, dated the 16th August 1967)(G. CX Ms. No. 101534 E8/67-2, Education, dated the 27th October 1967)
(c)Other special schools. - The amount of grant-in-aid of training and technical schools, institutions for home, education classes and of other special form of teaching grants shall be fixed by the Director after a consideration of all the circumstances of the case.