Bombay High Court
Vitthal Genuji Gade vs Smt. Shantabai Harakchand Kankaria And ... on 15 February, 2023
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 577 OF 2017
Vitthal Genuji Gade ....APPELLANT
V/S
Smt. Shantabai Harakchand Kankaria And Ors.
....RESPONDENT
WITH CIVIL APPLICATION IN SA NO. 195 OF 2017 In Second Appeal 577 OF 2017 Vitthal Genuji Gade ....APPLICANT V/S Smt. Shantabai Harakchand Kankaria And Ors.
....RESPONDENT Mr. Rahul Kulkarni i/by Mr. A. A. Shinde for Appellant. for Respondent CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 15th February, 2023 P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 01/03/2023. Ad-interim order, if any, to continue till then.
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