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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(a) in Tamil Nadu Rinderpest Act, 1940

(a)cause a copy of the order passed by him under sub-section (1) in the language of the locality, to be exhibited prominently in the infected place ;