(2)The Veterinary Surgeon shall-(a)cause a copy of the order passed by him under sub-section (1) in the language of the locality, to be exhibited prominently in the infected place ;(b)cause a copy of such order to be delivered at the office of the local authority or to the nearest station-master of the railway administration, as the case may be;(c)cause another copy to be sent to the nearest police station ; and(d)forthwith report his action to the prescribed authority.
