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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(m) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(m)Construction work done without the provision of required parking according to the prescribed standards in the Lucknow Industrial Development area building regulations;