Himachal Pradesh High Court
State Of H.P. vs . Dhanbir Singh @ Babloo on 13 June, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
State of H.P. vs. Dhanbir Singh @ Babloo .
Cr.MP(M) No. 2553/2022 13.6.2023 Present: Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl.
A.Gs & Mr. Rajat Chauhan, Law Officer, for the appellant.
Cr. MP(M) No. 2553/2022 Leave to appeal granted. The application stands disposed of.
Cr. A. No. /2023 Be registered. Admit. Call for the records.
Bail bonds in the sum of Rs.50,000/- with one surety of the like amount to the satisfaction of the learned trial court be furnished by each respondent undertaking therein to appear in this Court as and when directed and to receive the sentence, which may be imposed on the conclusion of the appeal.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 13.6.2023 (pankaj) ::: Downloaded on - 14/06/2023 20:31:46 :::CIS