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[Cites 1, Cited by 3]

Himachal Pradesh High Court

R.P. Jaswal vs . State Of H.P. & Ors. on 17 November, 2022

Bench: Sabina, Sushil Kukreja

R.P. Jaswal Vs. State of H.P. & Ors.

LPA No. 170/2016

a/w LPA No. 22/2017 LPA No. 170/2016 .

17.11.2022 Present: Mr. Vijay Kumar Verma, Advocate, for the appellant.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents No. 1 to 4/State.

Mr. Arun Kumar, Advocate on behalf of Mr. D.P. Chauhan, Advocate, for respondent No. 5. LPA No. 22/2017 r to Mr. Vikrant Chandel, Deputy General, for the appelllants/State.

Mr. Arun Kumar, Advocate, on behalf of Mr. D.P. Chauhan, Advocate, for respondent No. Advocate 1. LPA No. 170/2016 Learned counsel for the appellant requests for an adjournment, as arguing counsel is not available today.

As requested, list after two weeks.

( Sabina ) Judge ( Sushil Kukreja ) Judge 17th November, 2022 (raman) ::: Downloaded on - 17/11/2022 20:35:17 :::CIS