Himachal Pradesh High Court
R.P. Jaswal vs . State Of H.P. & Ors. on 17 November, 2022
Bench: Sabina, Sushil Kukreja
R.P. Jaswal Vs. State of H.P. & Ors.
LPA No. 170/2016a/w LPA No. 22/2017 LPA No. 170/2016 .
17.11.2022 Present: Mr. Vijay Kumar Verma, Advocate, for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General, for respondents No. 1 to 4/State.
Mr. Arun Kumar, Advocate on behalf of Mr. D.P. Chauhan, Advocate, for respondent No. 5. LPA No. 22/2017 r to Mr. Vikrant Chandel, Deputy General, for the appelllants/State.
Mr. Arun Kumar, Advocate, on behalf of Mr. D.P. Chauhan, Advocate, for respondent No. Advocate 1. LPA No. 170/2016 Learned counsel for the appellant requests for an adjournment, as arguing counsel is not available today.
As requested, list after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge 17th November, 2022 (raman) ::: Downloaded on - 17/11/2022 20:35:17 :::CIS