Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179] [Entire Act] State of Rajasthan - Subsection Section 179(1) in Rajasthan Panchayati Raj Rules, 1996 (1)A monthly progress report shall be prepared indicating work wise amount sanctioned, expenditure during the month, cumulative expenditure, physical progress, percentage expenditure on wages/ material, employment of Scheduled Caste/Scheduled Tribe/Women /Landless labour.
