Section 179 in Rajasthan Panchayati Raj Rules, 1996
179. Periodical Progress Report.
(1)A monthly progress report shall be prepared indicating work wise amount sanctioned, expenditure during the month, cumulative expenditure, physical progress, percentage expenditure on wages/ material, employment of Scheduled Caste/Scheduled Tribe/Women /Landless labour.(2)Such report shall be sent to next higher authority and Zila Parishad/DRDA.
