Calcutta High Court (Appellete Side)
(Rakesh Tarafder vs The State Of West Bengal & on 19 August, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1 84 19.08.2014
pg W.P. 22670(W) of 2014 (Rakesh Tarafder vs. The State of West Bengal & Ors.) Mr. Fazlul Haque..............for the petitioner Mr. Jahar Datta................for the State Mr. Biswaroop Bhattacharya.....for the SSC Affidavit-of-service filed in Court today shall be retained with the records.
Time to file supplementary affidavit is extended by a week from date.
Put up the writ petition under the same heading 10 days hence.
(DIPANKAR DATTA,J.)