Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(1) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014 (1)Credit for energy injected should be provided strictly on the basis of 15 minute time block basis.
