Viku vs . State Of H.P. & Ors. on 30 August, 2022

[Cites 1, Cited by 2]

Himachal Pradesh High Court

Viku vs . State Of H.P. & Ors. on 30 August, 2022

Bench: Sabina, Sushil Kukreja

Viku vs. State of H.P. & Ors.

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CWP No.5041 of 2022 30.08.2022 Present: Mr. Surinder Prakash, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.

Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.

Let notice be issued to respondent No.5 for 20.10.2022, on taking steps within a period of one week.

( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:06:10 :::CIS