Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 6 in The Punjab New Mandi Townships (Development and Regulation) Rules, 1960

6. Additional conditions of sale of cinema sites.

- [Sections 3(2) and 25(a)]. - (1) The erection of building on the cinema site shall conform to the provisions of the Punjab Cinemas (Regulation) Act, 1952, and the rules framed thereunder.
(2)[Subrule (2) omitted vide GSR 106/PA-2/60/S-25/Amd.(5)/80, dated 9.12.1980.