Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2) in The Punjab New Mandi Townships (Development and Regulation) Rules, 1960 (2)[Subrule (2) omitted vide GSR 106/PA-2/60/S-25/Amd.(5)/80, dated 9.12.1980.
