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State of Rajasthan - Section

Section 53 in The Rajasthan Judicial Service Rules, 2010

53. Leave, allowances and pension etc.

- Except as otherwise provided in these Rules and until separate rules are framed by the Government in this regard, the allowances, pension, leave, conduct and other conditions of service of the members of the Service shall be regulated by the following Rules, as amended from time to time, namely:-