Section 32(3)(c) in Tamil Nadu Agricultural University Act, 1971

[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3)(c) in Tamil Nadu Agricultural University Act, 1971

(c)make recommendation to the Board on every proposal involving expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates; and

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State of Tamilnadu - Subsection

Section 32(3)(c) in Tamil Nadu Agricultural University Act, 1971