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State of Tamilnadu - Section

Section 32 in Tamil Nadu Agricultural University Act, 1971

32. Finance Committee.

(1)The Board shall appoint a Finance Committee consisting of the following members, namely:-
(a)Vice-Chancellor;
(b)Secretary to Government, Agriculture Department;
(c)Secretary to Government, Finance Department;
(d)One member chosen by the Board from amongst its non-official members; and
(e)Comptroller.
(2)The Comptroller shall be the ex-officio Secretary to the Finance Committee.
(3)The Finance Committee shall-
(a)examine the annual accounts and the annual financial estimates of the University and advise the Board thereon;
(b)review the financial position of the University, from time to time;
(c)make recommendation to the Board on every proposal involving expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates; and
(d)make recommendation to the Board on all matters relating to the finances of the University.