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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)The Deputy Director shall maintain his unit under command in state of high alert efficiency, discipline and morale and shall take all such steps, as may be necessary from time to time for day-to-day command and supervision of the Force.