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State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

10. Command, supervision etc. at Divisional level.

(1)The Deputy Director shall be the executive head of the Gamma Unit.
(2)The Deputy Director shall maintain his unit under command in state of high alert efficiency, discipline and morale and shall take all such steps, as may be necessary from time to time for day-to-day command and supervision of the Force.
(3)The Deputy Director shall ensure that all instructions and directions issued by the Director and the Joint Director are followed and complied with by all superior officers and enrolled members under his command.