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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(b) in General Conditions of Tariff and Schedules of Tariff

(b)The Board have approved the following industries as seasonal industries keeping the above general criteria in view :-
(i)all Cotton Ginning, Pressing & Bailing Plants.
(ii)All Rice Shellers/Huller Mills.
(iii)All Rice Bran Stablisation Units (without T.G. Sets).